Section 4(a) in Delhi Electricity Regulatory Commission (Grant of Consent for Captive Power Plants) Regulations, 2002
(a)Application for grant/renewal of consent for setting up/operation of CPP shall be submitted, in duplicate, to the Commission in the prescribed form as per the format given in Annexure -II. The applicant shall file an affidavit in support of this application as per the format given in Annexure III.
