- If a Panchayat is satisfied that a person has disobeyed a general or special order passed by the Panchayat, it may direct that such person shall pay, by way of penalty, a sum which may extend to two hundred rupees and, in the case of the disobedience being a continuing one,a further rum which may extend to ten rupees for every day after the first day, during which the disobedience continues.
