Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(j) in Life Insurance Corporation of India (Staff) Rules, 1960 (j)[ "Service" means the period spent on duty and leave including extraordinary leave.] [Notified in Gazette of India, Part-III Section 4 dated 7.8.1971.]
