Section 22 in Rajasthan Civil Services (Revised Pay Scales for Government Non-Engineering Polytechnic Colleges Teachers) Rules, 2013
22. Non-Accrual of Arrear.
- Notwithstanding anything contained in these rules, no arrear of pay and allowances thereon on any account shall accrue to a Government Non-Engineering Polytechnic Colleges Teacher whether existing or appointed between 1.1.2006 to 30.06.2013 (both days inclusive) for the period upto 30.6.2013.Form of Option[See Rule 7 & 8]*(i) I,..............hereby elect the Running Pay Band and Academic Grade Pay (AICTE) with effect from 1.1.2006.*(ii) I................. hereby elect to continue in the existing scale of pay of my post mentioned below until: -* the date of my next increment falling on.................................* the date of my subsequent increment raising my pay to Rs.................* I vacate or cease to draw pay in the Existing Pay Scale.Existing Pay Scale....................for the post ...............................
