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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(4) in Gujarat Special Investment Region Act, 2009

(4)The Nodal Company shall act in close co-ordination with Apex Authority and give all support and guidance to the Regional Development Authorities and other agencies. Developers and entities involved in the task of development of projects relating to the Special Investment Regions.