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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Rajasthan - Subsection

Section 68(4) in Rajasthan State Dental Council Rules, 2008

(4)If the State Council or the Executive Committee agrees for such removal, the Registrar shall remove the applicant's name from the register and send notice of such removal to the applicant by a registered latter.