Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(1) in The Right to Information Act, 2005

(1)The appropriate Government may, by notification in the Official Gazette, make rules to carry out the provisions of this Act.