Madhya Pradesh High Court
Ravi Singh vs The State Of Madhya Pradesh on 12 March, 2021
Author: Jagdish Prasad Gupta
Bench: Jagdish Prasad Gupta
1 MCRC-7026-2021 The High Court Of Madhya Pradesh MCRC-7026-2021 (RAVI SINGH Vs THE STATE OF MADHYA PRADESH) 3 Jabalpur, Dated : 12-03-2021 Parties through their counsel. As prayed, list after a week.
(J. P. GUPTA) JUDGE vkv /-
Signature Not Verified SAN Digitally signed by VINAY KUMAR VERMA Date: 2021.03.12 15:31:35 IST