Bombay High Court
Hafiza Munaf Minorities Education And ... vs Additional Commissioner,Amaravati ... on 31 July, 2025
1 27-271-2020.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
WRIT PETITION NO.271/2020
Hafiza Munaf Minorities Education and Multipurpose Society and
another Vs. Additional Commissioner, Amravati
and others
Office Notes, Office Memoranda Court's or Judge's orders
of Coram, Appearances, Court's
orders or directions and
Registrar's orders
Mr. A.R. Fule, Advocate for Petitioner
Mrs. D.I. Charlewar, AGP for Respondent Nos.1 to 4
Mr. Tejas Deshpande, Advocate for Respondent No.5
CORAM: SACHIN S. DESHMUKH, J.
DATED : 31st JULY, 2025 At the request of learned counsel for the respondent no.5, list the petition on 18.08.2025.
(SACHIN S. DESHMUKH, J.) MP Deshpande Signed by: Mr. M.P. Deshpande Designation: PA To Honourable Judge Date: 31/07/2025 17:44:50