Delhi High Court - Orders
M/S Sisika Shoes And Accessories vs Commissioner Trade And Taxes & Anr on 30 October, 2023
Author: Yashwant Varma
Bench: Yashwant Varma
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14068/2023
M/S SISIKA SHOES AND ACCESSORIES ..... Petitioner
Through: Mr. Arif Ahmed Khan, Adv.
versus
COMMISSIONER TRADE AND TAXES & ANR.
..... Respondents
Through: Mr. Rajeev Agarwal, ASC with
Mr. Aadish Jain, Advocate,
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 30.10.2023 CM APPL. 55599/2023 Allowed, subject to all just exceptions.
Application shall stand disposed of.
W.P.(C) 14068/2023 Notice. Since the respondents are duly represented, let a counter affidavit be filed within a period of four weeks.
In the meanwhile, and bearing in mind the limited nature of the controversy which arises and relates to a claim for interest on delayed disbursal of refunds, we call upon the competent authority to place a reasoned and speaking order on the record of these proceedings along with the said affidavit. The aforesaid order be placed on board within a period of three weeks from today.
Let the matter be called again on 16.01.2024.
YASHWANT VARMA, J RAVINDER DUDEJA, J OCTOBER 30, 2023/RW This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/11/2023 at 21:29:36