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State of Uttar Pradesh - Section

Section 8 in U.P. Irrigation Department Mechanical Engineers (Subordinate) Service Rules, 1992

8. Academic qualification.

- A candidate for direct recruitment to a post in the Service must possess any of the following qualifications :
(a)Diploma in Mechanical Engineering awarded by an Institution or University established by law in India; or
(b)Diploma in Mechanical Engineering awarded by the Board of Technical Education, Uttar Pradesh; or
(c)National certificate in Mechanical Engineering awarded by All India Council of Technical Education.