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[Cites 0, Cited by 2] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in THE REGIONAL RURAL BANKS ACT, 1976

(d)"notified area" means the local limits, specified under sub-section (1) of section 3, within which a Regional Rural Bank shall operate ---------------------------------------- ------------------------------ 1. Ins. by Act 1 of 1988, s. 2 (w.e.f. 28-9-1988). 264