Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(h) in The State Agricultural Credit Corporations Act, 1968

(h)managing or selling of any property which may come into the possession of the Corporation in satisfaction or part satisfaction of any of its claims;