Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Patna High Court - Orders

Ram Sanjiwan Choudhary vs Arun Kumar Rai And Ors on 28 November, 2022

Author: Anil Kumar Sinha

Bench: Anil Kumar Sinha

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                       CIVIL MISCELLANEOUS JURISDICTION No.1374 of 2018
                  ======================================================
                  Ram Sanjiwan Choudhary S/o-Late Ram Charitra Chaudhary, Resident of
                  Mohalla-Kashipur, Ward No.-13, P.O./P.S./District-Samastipur. Petitioner/s
                                                   Versus
             1.    Arun Kumar Rai and Ors
             2.   Sashi Kumar Rai
             3.   Binay Kumar Rai, all Sosn of Late Chandradeep Rai, Resident of Mohalla-
                  Kashipur, Ward No.-13, P.O./P.S./District-Samastipur.
             4.    Bishakha Devi W/o-Satyanarayan Thakur, Resident of Mohalla-Kashipur,
                   Ward No.-13, P.O./P.S./District-Samastipur.
                                                                      ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :     Mr.Abhay Shankar Singh
                  For the Respondent/s   :     Mr.Mukesh Kumar
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR SINHA
                                        ORAL ORDER

3   28-11-2022

Mr. Mukesh Kumar, learned counsel for the Respondent Nos. 1 & 4 is present.

Perused office note.

Let fresh steps for service of notice upon Respondent Nos. 2 & 3 be taken by the petitioner at their present and correct address within two weeks, requisites for which must be filed by both the processes i.e., by ordinary post as well as registered cover/speed post with A/D within three weeks, failing which this application shall stand rejected without any further reference to the Bench.

Put up this case after service of notice on 04th January, 2023.

(Anil Kumar Sinha, J) perwez U