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State of Odisha - Section

Section 57 in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

57. Forwarding packets to Election Officer.

- The packets shall be accompanied by a statement in a separate cover in Form XVIII and made by the [Presiding Officer] [Substituted vide O.G.E. No. 1106 dated 7.6.2008.] showing the number of ballot papers entrusted to him and accounting for them under the heads of ballot papers, in the ballot boxes, unused spoilt and tendered ballot papers.