Section 1(3) in Andhra Pradesh Tax on Luxuries Act, 1987
(3)It shall come into force on such date as the State Government, may, by notification in the Andhra Pradesh Gazette, appoint.Note. - By Notification I in G.O.Ms.No. 558 Rev dt. 8.6.1987 the Act come into force on and from 15.6.1987.
