Bombay High Court
Chandrakant Prakash Zombad vs Navnath Shankar Badade on 19 June, 2024
Author: Gauri Godse
Bench: Gauri Godse
Board Sr.No.:-2360
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
SECOND APPEAL NO. 344 OF 2024
Chandrakant Prakash Zombad ....APPELLANT
V/S
Navnath Shankar Badade ....RESPONDENT
CORAM : HON'BLE MS. JUSTICE GAURI GODSE J DATE : 19th June, 2024 P.C. :
Listed for assigning date. Stand over to 13/09/2024 If any ad-interim / interim relief is operating till today, the same shall continue to operate till the next date. If ad-interim/ interim relief is granted not for a limited period, the same shall remain unaffected.
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