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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(3) in Tamil Nadu Entertainments Tax Act, 1939

(3)This section shall come into force at once, and the rest of this Act shall come into force on such date as the [State] [Substituted for 'Provincial' by the Adaptation of Laws Order, 1950.] Government may, by notification in the Official Gazette, appoint.