Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] State of Andhra Pradesh - Section Section 24 in Andhra Pradesh Apartments (Promotion of Construction and Ownership) Act, 1987 24. Prohibition of selling, leasing and misuse of common areas and facilities. - The promoters or the owners of apartment shall not sell or lease out or misuse any common areas and facilities.
