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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(xii) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(xii)"Metering System" means the System which shall comprise of meter (instrument) along with associated equipments and accessories like wiring, meter cabinet/meter box, test terminals blocks etc. required for measurements.