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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(d) in The Motor Vehicles (Driving) Regulations, 2017

(d)provisions of the notification of the Government of India in the Ministry of Road Transport and Highways No. 25035/101/2014-RS, dated the 21st January, 2016 published in the Gazette of India, Extraordinary, Part-I, Section 1 relating to the protection of good samaritans.