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[Cites 0, Cited by 3] [Entire Act]

State of Haryana - Section

Section 23 in The Punjab Excise Act, 1914

23. Removal of intoxicants from the distillery etc.

- No intoxicant shall be removed from any distillery, brewery, warehouse or other place of storage, established or licensed under this Act, unless the duty if any (payable under Chapter V) has been paid or a bond has been executed for the payment thereof.B. Possession