Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(11) in The Cine-Workers Welfare Fund Rules, 1984 (11)"family" includes the husband/wife of the Cine-Workers wholly dependent children or legally adopted children and parents who are mainly dependent on the Cine-Worker;
