Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(i) in The West Bengal Employment Scheme Loans (Recovery) Act, 1976 (i)"term loan" means a loan advanced by a bank or a financial institution to an entrepreneur against the block capital or fixed assets of the activities under a scheme.
