Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86] [Entire Act] Union of India - Subsection Section 86(1) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016 (1)The State Government shall constitute a Special Juvenile Police Unit in each district and city to co-ordinate all functions of police related to children.
