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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(5) in Central Council of Homoeopathy (General) Regulations, 2018

(5)The President or a member may suggest a change in the order of business on the agenda, either at the beginning of the meeting or after the conclusion of the debate on a particular item during the meeting and if the Central Council agrees, such a change shall be made.