Delhi High Court - Orders
Enforcement Directorate vs Nitin Jain, Liquidator, Psl. Limited & ... on 21 February, 2022
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 512/2021
ENFORCEMENT DIRECTORATE ..... Appellant
Through: Mr. S. V. Raju, Additional Solicitor
General with Mr. Zoheb Hossain, Special Counsel.
versus
NITIN JAIN, LIQUIDATOR, PSL.
LIMITED & ORS. ..... Respondents
Through: Mr. Neeraj Malhotra, Senior
Advocate with Mr. R.P. Agrawal, Ms. Manisha
Agrawal, Ms. Vidhisha Haritwal, Mr. Nimish
Kumar and Mr. Ujjawal Kumar, Advocates for
EARC/R-2.
Ms. Maneesha Dhir, Ms. Varsha Banerjee and Ms.
Kanishk Khetan, Advocates for R-3.
ORDER
% 21.02.2022 Proceedings have been conducted through video conferencing. CM APPL. 9111/2022 (Stay) The Hon'ble Division Bench (Coram: Hon'ble the Chief Justice and Hon'ble Ms. Justice Jyoti Singh) could not assemble today.
List on 22.02.2022.
By Order (COURT MASTER) FEBRUARY 21, 2022/rk Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:21.02.2022 21:43:15