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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(3)(f) in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013

(f)to hold in special custody the common seal, funds, records, books and documents and other such property of the Institute, as specified by the Executive Council;