Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 161A] [Entire Act]

Bengal Presidency - Subsection

Section 161A(c) in Police Regulations, Bengal , 1943

(c)The police party shall be composed as follows :-
(i)For every British cavalry, infantry or mechanised regiment-One European officer, two head constables and ten constables.
(ii)For every British battery of artillery-One European officer, one head constable and six constables.
(iii)For every Indian regiment-One Sub-Inspector, one head constable and six constables.