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[Cites 0, Cited by 1] [Section 2(15)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(15)(a) in The Maharashtra Regional and Town Planning Act, 1966

(a)the 'Bombay Municipal Corporation constituted under the Bombay Municipal Corporation Act, or the Nagpur Municipal Corporation constituted under the City of Nagpur Municipal Corporation Act, 1948, or any Municipal corporation constituted under the Bombay Provincial Municipal Corporations Act, 1949,