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Madhya Pradesh High Court

M/S Pooja Cables Private Limited vs Union Of India on 9 September, 2019

Author: Jagdish Prasad Gupta

Bench: Jagdish Prasad Gupta

1 MCRC-32701-2019 The High Court Of Madhya Pradesh MCRC-32701-2019 (M/S POOJA CABLES PRIVATE LIMITED Vs UNION OF INDIA) 1 Jabalpur, Dated : 09-09-2019 None for the applicant. List after two weeks.

(J. P. GUPTA) JUDGE vj Digitally signed by VIJAY LAKSHMI JHA Date: 09/09/2019 17:06:40