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State of Maharashtra - Section

Section 1 in The Maharashtra Textile Companies (Acquisition and Transfer of Undertakings) Act, 1982

1. Short title and commencement.

(1)This Act may be called the Maharashtra Textile Companies (Acquisition and Transfer of Undertakings) Act, 1982.
(2)It shall be deemed to have come into force on the 24th day of August 1982.