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[Cites 0, Cited by 24] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(33) in Motor Vehicles Act, 1939

(33)[ "transport vehicle" means a public service vehicle or a goods vehicle;] [Substituted by section 2, Act 100 of 1956, for the original clause (w.e.f. 16-2-1957).]