Supreme Court - Daily Orders
Shri Ambika Knitting Mills (P) Ltd vs New India Assurance Co. Ltd. on 28 September, 2018
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.20 COURT NO.3 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 21947/2018
(Arising out of impugned final judgment and order dated 19-12-2017
in OP No. 30/2004 passed by the National Consumer Disputes
Redressal Commission, New Delhi)
SHRI AMBIKA KNITTING MILLS (P) LTD Petitioner(s)
VERSUS
NEW INDIA ASSURANCE CO. LTD. Respondent(s)
(FOR IA No.132922/2018-CONDONATION OF DELAY IN FILING APPEAL and IA
No.132924/2018-CONDONATION OF DELAY IN REFILING and IA
No.132926/2018-PERMISSION TO FILE LENGTHY LIST OF DATES )
Date : 28-09-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Sukumar Pattjoshi, Sr. Adv.
Mr. Nitin S. Tambwekar, Adv.
Mr. Seshatalpa Sai Bandaru, AOR
Mr. Vikas Nautiyal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
A copy of the policy should be filed.
List thereafter.
(MEENAKSHI KOHLI) (ANITA RANI AHUJA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.10.01 17:32:27 IST Reason: