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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Uttar Pradesh - Subsection

Section 52(1A) in U.P Consolidation of Holdings Act, 1953

(1A)[ The notification issued under sub-section (1) shall be published also in a daily newspaper having circulation in the area and in such other manner as may be considered proper] [Inserted by U.P. Act No. 30 of 1991 (w.e.f. 19.02.1991).]