Gauhati High Court
Aman Satya Kachroo Trust vs The Union Of India And 31 Ors on 22 January, 2024
Author: Devashis Baruah
Bench: Devashis Baruah
Page No.# 1/4
GAHC010162322021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5442/2021
AMAN SATYA KACHROO TRUST
A TRUST REGISTERED IN ACCORDANCE WITH THE INDIAN TRUSTS ACT,
1982, HAVING ITS REGISTERED OFFICE AT 328, MASJID MOTH, SOUTH
EXTENSION-2, NEW DELHI, PIN-110049, REPRESENTED BY PROFESSOR
RAJENDRA KACHROO @ RAJ KACHROO
VERSUS
THE UNION OF INDIA AND 31 ORS
REPRESENTED BY THE SECRETARY, MINISTRY OF WOMEN AND CHILD
DEVELOPMENT GOVERNMENT OF INDIA, SHASTRI BHAWAN, NEW
DELHI-110001
2:THE STATE OF ASSAM
REPRESENTED BY THE DIRECTOR
DIRECTORATE OF SOCIAL WELFARE
GOVERNMENT OF ASSAM
UZANBAZAR
GUWAHATI
ASSAM
PIN-781001
3:THE DEPUTY COMMISSIONER
BAKSA DISTRICT
ASSAM-781372
4:THE DEPUTY COMMISSIONER
BISWANATH DISTRICT
ASSAM-784176
5:THE DEPUTY COMMISSIONER
BONGAIGAON DISTRICT
Page No.# 2/4
ASSAM-783380
6:THE DEPUTY COMMISSIONER
CACHAR DISTRICT
ASSAM-788001
7:THE DEPUTY COMMISSIONER
CHARAIDEO DISTRICT
ASSAM-785690
8:THE DEPUTY COMMISSIONER
CHIRANG DISTRICT
ASSAM-783385
9:THE DEPUTY COMMISSIONER
DARRANG DISTRICT
ASSAM-784125
10:THE DEPUTY COMMISSIONER
DHEMAJI DISTRICT
ASSAM-787057
11:THE DEPUTY COMMISSIONER
DHUBRI DISTRICT
ASSAM-783301
12:THE DEPUTY COMMISSIONER
DIBRUGARH DISTRICT
ASSAM-786003
13:THE DEPUTY COMMISSIONER
DIMA HASAO DISTRICT
ASSAM-788819
14:THE DEPUTY COMMISSIONER
GOALPARA DISTRICT
ASSAM-783121
15:THE DEPUTY COMMISSIONER
GOLAGHAT DISTRICT
ASSAM-785621
16:THE DEPUTY COMMISSIONER
HAILAKANDI DISTRICT
ASSAM-788151
17:THE DEPUTY COMMISSIONER
HOJAI DISTRICT
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ASSAM-782442
18:THE DEPUTY COMMISSIONER
JORHAT DISTRICT
ASSAM-785001
19:THE DEPUTY COMMISSIONER
KARBI ANGLONG DISTRICT
ASSAM-782462
20:THE DEPUTY COMMISSIONER
KARIMGANJ DISTRICT
ASSAM-788710
21:THE DEPUTY COMMISSIONER
LAKHIMPUR DISTRICT
ASSAM-787001
22:THE DEPUTY COMMISSIONER
MAJULI DISTRICT
ASSAM-785104
23:THE DEPUTY COMMISSIONER
MORIGAON DISTRICT
ASSAM-782105
24:THE DEPUTY COMMISSIONER
NAGAON DISTRICT
ASSAM-782001
25:THE DEPUTY COMMISSIONER
SIVASAGAR DISTRICT
ASSAM-785640
26:THE DEPUTY COMMISSIONER
SONITPUR DISTRICT
ASSAM-784001
27:THE DEPUTY COMMISSIONER
SOUTH SALMARA MANKACHAR DISTRICT
ASSAM-783131
28:THE DEPUTY COMMISSIONER
TINSUKIA DISTRICT
ASSAM-786125
29:THE DEPUTY COMMISSIONER
UDALGURI DISTRICT
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ASSAM-784509
30:THE DEPUTY COMMISSIONER
WEST KARBI ANGLONG DISTRICT
ASSAM-782486
31:THE DEPUTY COMMISSIONER
KOKRAJHAR DISTRICT
ASSAM-783370
32:THE DEPUTY COMMISSIONER
NALBARI DISTRICT
ASSAM-78133
Advocate for the Petitioner : None appears
Advocate for the respondents: Ms. M. Barman, Govt. Advocate
BEFORE
HON'BLE MR. JUSTICE DEVASHIS BARUAH
ORDER
22.01.2024 At the request of the learned counsel for the respondents, the matter stands adjourned to be listed after 3 (three) weeks.
JUDGE Comparing Assistant