Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] State of Tamilnadu - Subsection Section 71(1) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991 (1)Every cheque shall be written by the Accountant and signed by the executive authority of the market committee or Board, as the case may be.
