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State of Madhya Pradesh - Section

Section 23 in The M.P. Gram Panchayat (Sanitation, Conservancy and Prevention and Abatement of Nuisance) Rules, 1999

23. Use of offensive manure etc.

- Whoever collects or uses, latrine or other manure or such matter which causes obnoxious smell, without written permission of the Gram Panchayat or otherwise not in accordance with the conditions of such permission shall be punished with fine which may extend to rupees two hundred fifty.