Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(2) in THE RAJASTHAN MADARSA BOARD ACT, 2020 (2)The Chairperson shall hold office for a period of three years from the date of hisappointment or until the pleasure of the State Government, whichever is earlier.
