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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(a) in The Registration (Orissa Amendment) Act, 1989

(a)in Sub-section (1), for the words, letters and figure "cause the contents thereof to be copied into his Book No. 3", the-words. letters and figure "cause a true copy of the contents thereof to be made and filed in his Book No. 3" shall be substituted; and