Bombay High Court
Pebble Bay Developers Pvt. Ltd vs Assistant Commissioner Of Income Tax ... on 22 August, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
43. WP 1551-22.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1551 OF 2022
Pebble Bay Developers Pvt. Ltd. .... Petitioner
Versus
Assistant Commissioner Of
Income Tax 13(1)(2) & Ors. .... Respondents
******
Mr. Nishit Gandhi with Ms. Dhanlakshmi Iyer, for the Petitioner.
Mr. Akhileshwar Sharma, for the Respondents.
******
CORAM: DHIRAJ SINGH THAKUR &
ABHAY AHUJA, JJ.
DATE : 22nd AUGUST, 2022 P.C. :-
1. Learned Counsel for the Petitioner seeks time to amend the Petition.
2. List on 12th September, 2022.
3. Ad-interim relief granted earlier shall continue to operate till the next date.
(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR,J.) Digitally signed by NIKITA YOGESH NIKITA YOGESH GADGIL Nikita Gadgil 1/1 GADGIL Date:
2022.08.24 12:09:20 +0530