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[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(3)(D) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(D)Area and Crops Register and Records. - (i) Ayacut Register village-wise/Water Users Association-wise, Distributory Committee-wise showing extent (Form-XXI). Crop register shall show the village-wise crop extent; and
(ii)Farmer-wise Demand Register (Form-XXI). - The Farmers' Organisation shall assess quantum of area being irrigated to raise demands on water charges.