Delhi High Court - Orders
Nipun Padha vs S S Techno Marketing Pvt. Ltd on 1 September, 2023
Author: Amit Sharma
Bench: Amit Sharma
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 4187/2023 & CRL.M.A. 15713/2023 (Stay)
NIPUN PADHA ..... Petitioner
Through: Mr. Deepak Z. Mehta, Advocate.
versus
S S TECHNO MARKETING PVT. LTD. ..... Respondent
Through: Mr. Vardhman Kaushik, Mr. Ajay
Kanojiya, Mr. D. Joshi and
Mr. Mayank Sharma, Advocates.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 01.09.2023
1. Learned counsel appearing on behalf of respondent seeks time to file a response to the present petition. Let the same be done before the next date of hearing, with an advance copy to learned counsel for the petitioner.
2. Re-notify on 01.12.2023.
3. Interim orders to continue, till the next date of hearing.
AMIT SHARMA, J SEPTEMBER 01, 2023/sn This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 15:46:13