Madhya Pradesh High Court
National Insurance Co. Ltd. Through Its ... vs Arjun on 22 February, 2019
1 MA-1103-2019 The High Court Of Madhya Pradesh MA-1103-2019 (NATIONAL INSURANCE CO. LTD. THROUGH ITS MANAGER INCHARGE LEGAL HUB Vs ARJUN) 1 Indore, Dated : 22-02-2019 Appellant through counsel. Let the record of the Claims Tribunal be requisitioned.
(VIVEK RUSIA) JUDGE das Digitally signed by REENA DAS Date: 2019.02.22 14:42:51 +05'30'