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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of Bihar - Subsection

Section 65(2)(xxxi) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(xxxi)the correct weight of cane, the provision of facilities for weighment, checking of weighment timing of weighments, class or type of heavy machines to be kept;