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Union of India - Section

Section 9 in The Service Tax Credit Rules, 2002

9. In respect of any particular place or operation in a mine, where due to existence of some special conditions the manager is of the opinion that compliance as per stipulated minimum standard is not reasonably practicable, he may provide illumination in variance thereof, if he has indicated the modified minimum illumination to be provided for such place or operation, as the case may be, in the "Illumination Scheme" with proper justification for the same and submitted a copy thereof to the Regional Inspector.