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[Cites 0, Cited by 0] [Section 62B] [Entire Act]

State of Jharkhand - Subsection

Section 62B(8) in Bihar Factories Rules, 1950

(8)Prohibition of performance of other duties.-No Safety Officer, shall be required or permitted to do any work which is inconsistent with or detrimental to the performance of the duties prescribed in sub-rule (4)]