Section 395(1)(b) in The Income Tax Act, 2025

[Cites 0, Cited by 0] [Section 395(1)] [Section 395] [Entire Act]

Union of India - Subsection

Section 395(1)(b) in The Income Tax Act, 2025

(b)the Assessing Officer on being satisfied that the total income of the payee justifies deduction of income-tax at a lower rate or no deduction of income-tax, as the case may be, shall issue to him a certificate as appropriate; and

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Union of India - Subsection

Section 395(1)(b) in The Income Tax Act, 2025