Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 535] [Entire Act] State of Haryana - Subsection Section 535(3) in Punjab Jail Manual (3)The case shall be immediately reported to the Inspector- General in the prescribed form for submission to the Local Government. (Form No. 83).
