Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 85(2)] [Section 85] [Entire Act] State of Gujarat - Subsection Section 85(2)(b) in The Gujarat Value Added Tax Act, 2003 (b)fails without sufficient cause to furnish any information required by section 26; or